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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(7)(e) in The Alipurduar University Act, 2018

(e)has been proved to be guilty of criminal breach of trust or criminal negligence or gross financial irregularity or impropriety or gross negligence of duty; or