Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of West Bengal - Subsection Section 43(a) in The West Bengal Panchayat Elections Act, 2003 (a)the last date for making nomination which shall be not later than twenty-one days but earlier than thirty-five days before the date fixed for the poll;
