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Calcutta High Court (Appellete Side)

Smt. Shilpi Mallick (Ghosh) vs Serampore Municipality & Ors on 14 August, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

                                        1


20   14.08.                   W.P. No.13427(W) of 2018
ns    2018
                            Smt. Shilpi Mallick (Ghosh).
                                      Versus
                           Serampore Municipality & Ors.


              Ms. Tanusree Das              ...             for the petitioner.

              Mr. Wasim Ahmed,
              Mr. Aritra Ghosh                  ...              for the State.

              Mr. Niladri Saha                      ... for the municipality.

              Mr. Koushik Chatterjee        ...       for the private respondent

A request for accommodation is made on behalf of the petitioner.

The private respondent, the State and the municipality are represented.

WP No.13427(W) of 2018 will appear in the Monthly Combined List of October, 2018.

Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

( Debangsu Basak, J. )