Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 846] [Entire Act] State of Punjab - Subsection Section 846(10) in Punjab Jail Manual, 1996 (10)The manure from the dairy should be used for improving the jail garden. When there is a sufficient supply of manure from other sources, the cow dung should be dried and utilized as fuel either in its natural state or made into cakes.