Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21B] [Entire Act] State of Jharkhand - Subsection Section 21B(1) in The Chota Nagpur Encumbered Estates Act, 1876 (1)every suit or appeal by the holder shall be instituted in his name by the Manager;
