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Supreme Court - Daily Orders

Managing Director Punjab State Bus ... vs Malvinder Singh And Others on 30 January, 2015

Bench: Chief Justice, A.K. Sikri

  ITEM NO.31                             COURT NO.1                SECTION IVB

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)...CC No(s).1414/2015

  (Arising out of impugned final judgment and order dated 25/04/2014
  in FAO No. 1103/2012 passed by the High Court Of Punjab & Haryana
  At Chandigarh)

  MANAGING DIRECTOR
  PUNJAB STATE BUS STAND
  MANAGEMENT CO. LTD.                                             Petitioner(s)

                                                 VERSUS

  MALVINDER SINGH AND OTHERS                                      Respondent(s)

  (With appln. (s) for c/delay in filing SLP)

  Date : 30/01/2015 This petition was called on for hearing today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)                Mr. Debasis Misra,Adv.
                                   Mr. B.S. Randhawa, Adv.

  For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.01.31 13:05:09 IST Reason: