Supreme Court - Daily Orders
Managing Director Punjab State Bus ... vs Malvinder Singh And Others on 30 January, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.31 COURT NO.1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).1414/2015
(Arising out of impugned final judgment and order dated 25/04/2014
in FAO No. 1103/2012 passed by the High Court Of Punjab & Haryana
At Chandigarh)
MANAGING DIRECTOR
PUNJAB STATE BUS STAND
MANAGEMENT CO. LTD. Petitioner(s)
VERSUS
MALVINDER SINGH AND OTHERS Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 30/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Debasis Misra,Adv.
Mr. B.S. Randhawa, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.01.31 13:05:09 IST Reason: