Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(3) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012 (3)"Attendant" means any person appointed by a School to perform duties specified in rule 5;
