Section 7(5)(b) in The Private Security Agencies (Regulation) Act, 2005

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Union of India - Subsection

Section 7(5)(b) in The Private Security Agencies (Regulation) Act, 2005

(b)may be renewed from time to time after the expiry of five years, for a further period of five years on payment of such fee as may be prescribed; and

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Union of India - Subsection

Section 7(5)(b) in The Private Security Agencies (Regulation) Act, 2005