Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(j) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

(j)the intervals at which and the manner in which the tax under this Act shall be payable under Section 13;