Madras High Court
V.S.Sudheesh Kumar vs The Commissioner Of Police on 21 June, 2022
Author: N. Sathish Kumar
Bench: N. Sathish Kumar
W.P.No.15389 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 21.06.2022
CORAM:
THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR
W.P. No.15389 of 2022
and W.M.P.No.14546 of 2022
V.S.Sudheesh Kumar ... Petitioner
Vs.
1. The Commissioner of Police,
Namakkal,
Namakkal District.
2. The Inspector of Police,
Namakkal Town Police Station,
Namakkal District. ... Respondents
PRAYER: Writ Petition is filed under Article 226 of Constitution of India,
pleased to issue a Writ of Mandamus or order, or direction in the nature of
Writ, directing the 1st respondent to issue a No Objection Certificate to run a
SPA i.e., cross relaxation massage in the name and style of “Dhrona
Ayurvedic Spa Centre” at Door T.S.No.10/21, Frontline Compound, Salem
Main Road, Namakkal, Namakkal District by passing orders on the
petitioner's representation dated 07.06.2022.
Page 1 of 4
https://www.mhc.tn.gov.in/judis
W.P.No.15389 of 2022
For Petitioner : Mr.Leonard Vasanth
For R1 & R2 : Mr.A.Gokulakrishnan
Additional Public Prosecutor
ORDER
The Writ Petition has been filed to direct the 1st respondent to issue a No Objection Certificate to run a SPA i.e., cross relaxation massage in the name and style of “Dhrona Ayurvedic Spa Centre” at Door T.S.No.10/21, Frontline Compound, Salem Main Road, Namakkal, Namakkal District by passing orders on the petitioner's representation dated 07.06.2022.
2. Heard the learned Counsel appearing for the petitioner and the learned Additional Public Prosecutor appearing for the respondent police.
3. There cannot be a direction to the respondent police to issue No Objection Certificate to run a SPA as sought by the petitioner and the respondent police is directed to enquire the matter and act fairly.
Page 2 of 4https://www.mhc.tn.gov.in/judis W.P.No.15389 of 2022
4. Accordingly, this Writ Petition stands dismissed. Consequently, the connected miscellaneous petition is closed. No costs.
21.06.2022 rgi/ham Index :Yes/No Internet:Yes/No To
1. The Commissioner of Police, Namakkal, Namakkal District.
2. The Inspector of Police, Namakkal Town Police Station, Namakkal District.
3. The Public Prosecutor, High Court of Madras.
Page 3 of 4https://www.mhc.tn.gov.in/judis W.P.No.15389 of 2022 N. SATHISH KUMAR, J.
rgi/ham W.P. No.15389 of 2022 and W.M.P.No.14546 of 2022 21.06.2022 Page 4 of 4 https://www.mhc.tn.gov.in/judis