Punjab-Haryana High Court
Sandeep Singh vs Kulwant Singh And Ors on 11 February, 2020
Author: Fateh Deep Singh
Bench: Fateh Deep Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO 8722 of 2017 (O&M)
Date of Decision: February 11, 2020
Sandeep Singh ....Appellant
Vs.
Kulwant Singh and others ...Respondents
CORAM : HON'BLE MR. JUSTICE FATEH DEEP SINGH
Present : None for the appellant.
FATEH DEEP SINGH, J. (Oral)
In spite of repeated calls, as none has come present on behalf of the appellant impels this Court to hold that neither the appellant nor his counsel is interested in pursuing the present appeal.
Dismissed for non-prosecution.
February 11, 2020 (FATEH DEEP SINGH)
amit rana JUDGE
Whether reasoned/speaking : Yes/No
Whether reportable : Yes/No
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