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Punjab-Haryana High Court

Sandeep Singh vs Kulwant Singh And Ors on 11 February, 2020

Author: Fateh Deep Singh

Bench: Fateh Deep Singh

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                     FAO 8722 of 2017 (O&M)
                 Date of Decision: February 11, 2020


Sandeep Singh                                                      ....Appellant
                                       Vs.
Kulwant Singh and others                                        ...Respondents


CORAM :     HON'BLE MR. JUSTICE FATEH DEEP SINGH

Present :   None for the appellant.

FATEH DEEP SINGH, J. (Oral)

In spite of repeated calls, as none has come present on behalf of the appellant impels this Court to hold that neither the appellant nor his counsel is interested in pursuing the present appeal.

Dismissed for non-prosecution.





February 11, 2020                            (FATEH DEEP SINGH)
amit rana                                               JUDGE

            Whether reasoned/speaking               :        Yes/No
                Whether reportable                  :        Yes/No




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