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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(6) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(6)Application for leave of absence for more than three days duration shall be made at least seven days before the commencement of the leave applied for.