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Bombay High Court

Bks Galaxy Realtors Llp (Erstwhil Bks ... vs Asst. Commissioner Of Income Tax ... on 23 June, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                                       1/2         Mentioned Matter -WP-5102-2022 & Ors.doc



                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                            WRIT PETITION NO. 5102 OF 2022
Proviso Builders & Developers                         .....Petitioner
          Vs.
Assistant Commissioner of Income
Tax, Central Circle 4(3) and Anr.                     .....Respondents

                                      ALONGWITH
                            WRIT PETITION NO. 11866 OF 2022
Akshar Developers                                     .....Petitioner
          Vs.
Assistant Commissioner of Income
Tax, Central Circle 4(3) and Ors.                     .....Respondents

                                     ALONGWITH
                            WRIT PETITION NO. 6079 OF 2022
Akshar Lanmark                                        .....Petitioner
          Vs.
Income Tax Officer,
Ward 28(1)(1), Mumbai and Ors.                        .....Respondents

                                      ALONGWITH
                            WRIT PETITION NO. 11871 OF 2022
Akshar Lanmark                                        .....Petitioner
          Vs.
Income Tax Officer,
Ward 28(1)(1), Mumbai and Ors.                        .....Respondents

                                      ALONGWITH
                            WRIT PETITION NO. 11868 OF 2022
Akshar Lanmark                                        .....Petitioner
          Vs.
Income Tax Officer,
Ward 28(1)(1), Mumbai and Ors.                        .....Respondents



Purti Parab



        ::: Uploaded on - 26/06/2023                 ::: Downloaded on - 27/06/2023 02:09:00 :::
                                         2/2                Mentioned Matter -WP-5102-2022 & Ors.doc



                                       ALONGWITH
                             WRIT PETITION NO. 11870 OF 2022
Akshar Developers                                             .....Petitioner
          Vs.
Assistant Commissioner of Income
Tax, Central Circle 4(3) and Ors.                             .....Respondents

                                      ALONGWITH
                             WRIT PETITION NO. 6020 OF 2023
BKS Galaxy Realtors LLP
(Erstwhile BKS Realtors Pvt. Ltd.)                            .....Petitioner
          Vs.
Assistant Commissioner of Income
Tax, Central Circle 3(2) and Ors.                             .....Respondents

                                    ----
Ms. Ayesha Ansari i/b Ace Legal for Petitioner.
                                    ----

                                              CORAM : K. R. SHRIRAM AND
                                                      FIRDOSH P. POONIWALLA, JJ.

DATED : 23rd JUNE 2023 P.C. :

1. Not on board. Upon mentioning taken on board.
2. Respondents to file reply and serve a copy thereof on or before 24th July 2023. Rejoinder, if any, to be filed and copy served by 31st July 2023.
3. Petitions be listed on 21st August 2023.
4. The ad-interim granted earlier to continue until 31st August 2023.

(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 26/06/2023 ::: Downloaded on - 27/06/2023 02:09:00 :::