Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of Gujarat - Subsection Section 123(2) in The Gujarat Provincial Municipal Corporations Act, 1949 (2)No such renewal shall affect the rights as against the Corporation of any other person to the debenture so renewed.