Section 2(1)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

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Daman and Diu - Subsection

Section 2(1)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

(b)on the amount of variation in the market price of any such commodity or on the digits of the number used in stating the amount of such variation, or

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Daman and Diu - Subsection

Section 2(1)(b) in The Goa, Daman and Diu Public Gambling Act, 1976