Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of West Bengal - Subsection Section 82(3) in West Bengal Municipal Act, 1993 (3)A copy of the budget estimate adopted by the Board of Councilors shall be sent to the Director of Local Bodies for information and shall be available for inspection by the members of the public in the manner prescribed.
