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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(c) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(c)By 10 years in the case of woman candidate belonging to scheduled castes/scheduled Tribes [Backward Classes and Special Backward Classes.] [Substituted for 'Other Backward Classes' by the expression Vide Notification dated 28.8.2009.]