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[Cites 0, Cited by 9] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Petroleum And Natural Gas Regulatory Board Act, 2006

(3)The Board shall be guided by the principles of natural justice and subject to other provisions of this Act and of any rules made thereunder, shall have powers to regulate its own procedure including the places at which it shall conduct its business.