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[Cites 0, Cited by 0] [Section 33] [Entire Act]

UT Ladakh - Subsection

Section 33(1) in Ladakh Autonomous Hill Development Councils Act, 1997

(1)The Chief Executive Councillor shall exercise -
(a)general superintendence and control over all employees of the Council;
(b)such other powers, perform such other functions and discharge such other duties as the Council may, by general or special resolution, direct.