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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1)(i) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(i)"member of the Service" means a person substantively appointed under these rules,- or the rules or orders in force prior to the commencement of these rules to a post in the cadre of the service;