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[Cites 0, Cited by 0] [Section 100D(2)] [Section 100D] [Entire Act]

State of Odisha - Subsection

Section 100D(2)(iv) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(iv)keep ready for estimates and other relevant information regarding morphine required to be sent by the recognised medical institution under this Chapter.