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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35(5) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(5)The Secretary shall ensure enforcement and compliance of the orders passed by the Commission, as directed under the Conduct of Business Regulations and in accordance with the provisions of section 89 of the Act.