Section 343(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 343(1)] [Section 343] [Entire Act]

State of Uttar Pradesh - Subsection

Section 343(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(a)a copy of every such order shall be affixed on the notice board of the Collector's Court, at the Tahsil Building and at some conspicuous place in or near the village or villages concerned and

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State of Uttar Pradesh - Subsection

Section 343(1)(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952