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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Odisha - Subsection

Section 7A(2) in The Orissa Boilers Rules, 1970

(2)Application for grant of above certificate of recognition shall be made in Form No. E to the Chief Inspector and shall be accompanied by a treasury receipt showing deposit of recognition fee of Rs. 20,000. No application shall be accepted without the treasury receipt.