Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(b) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(b)All questions of bunker checklist attached to this Regulations as Annexure-3 . & 4 are answered truthfully.
(ii)The Master of an ocean going vessel shall not begin bunkering, unless he has ensured that;