Bombay High Court
M/S Facor Steels Ltd vs The Commissioner Of Central Excise And ... on 9 October, 2018
Bench: M.S. Sanklecha, Riyaz Iqbal Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 31 OF 2008
M/s Facor Steels Ltd. ....Petitioner
V/S
The Commissioner Of Central Excise And ....Respondent
Customs Mr Jas Sanghavi i/b PDS Legal for Appellant CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 9th October, 2018 P.C. :
At the request of learned Advocate for the Appellant, Appea to be placed on Final Hearing Board, week commencing from 15/10/2018.
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