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Bombay High Court

M/S Facor Steels Ltd vs The Commissioner Of Central Excise And ... on 9 October, 2018

Bench: M.S. Sanklecha, Riyaz Iqbal Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         CENTRAL EXCISE APPEAL NO. 31 OF 2008

 M/s Facor Steels Ltd.                                     ....Petitioner
             V/S
 The Commissioner Of Central Excise And                 ....Respondent

Customs Mr Jas Sanghavi i/b PDS Legal for Appellant CORAM : M.S. SANKLECHA & RIYAZ IQBAL CHAGLA, JJ DATE : 9th October, 2018 P.C. :

At the request of learned Advocate for the Appellant, Appea to be placed on Final Hearing Board, week commencing from 15/10/2018.
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