Section 1(2) in The Resettlement of Displaced Persons (Land Acquisition) Act, 1948
(2)It extends to the he words "Chief Commissioners" omitted by A.O. 1950 [Subs. by A.O. (No. 3), 1956, for "States of Delhi and Ajmer"][territories which immediately before the 1st November, 1956 were comprised in the States of Delhi and Ajmer].
