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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Bihar - Subsection

Section 51(1)(g) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(g)attending to immediate and urgent needs of the juveniles like appearing in examinations, interview, letter to parents, personal problems and verification by the superintendent of age of juvenile as per order of the Board or the Committee.