Bombay High Court
Raksha Kiit Gosher vs Official Liquidator Of Woodland Garde ... on 9 December, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
15. S 2865-94 @ Connected Matters.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUIT NO. 2865 OF 1994
Bhavesha S. Goradia ...Plaintiff
V/s.
Aviation Travels Pvt. Ltd. and Ors. ...Defendants
WITH
INTERIM APPLICATION (L) NO. 27830 OF 2023
IN
SUIT NO. 2865 OF 1994
WITH
INTERIM APPLICATION (L) NO. 25939 OF 2023
IN
SUIT NO. 2865 OF 1994
WITH
INTERIM APPLICATION (L) NO. 1615 OF 2023
IN
CONTEMPT PETITION ON. 352 OF 1996
WITH
INTERIM APPLICATION (L) NO. 4540 OF 2021
IN
CIVIL APPLICATION NO. 453 OF 2017
WITH
SUIT NO. 190 OF 2022
WITH
INTERIM APPLICATION NO. 2119 OF 2020
IN
SUIT NO. 190 OF 2022
WITH
INTERIM APPLICATION (L) NO. 6421 OF 2023
IN
SUIT NO. 190 OF 2022
WITH
INTERIM APPLICATION (L) NO. 6222 OF 2023
IN
SUIT NO. 190 OF 2022
WITH
INTERIM APPLICATION (L) NO. 31172 OF 2024
Nikita Gadgil 1/3
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15. S 2865-94 @ Connected Matters.doc
IN
SUIT NO. 190 OF 2022
WITH
INTERIM APPLICATION (L ) NO. 6320 OF 2024
IN
CONTEMPT PETITION NO. 352 OF 1996
WITH
CNPCP NO. 3 OF 2019
IN
CIVIL APPLICATION NO. 453 OF 2017
WITH
INTERIM APPLICATION (L) NO. 15085 OF 2021
IN
CONTEMPT PETITION NO. 3 OF 2019
WITH
REVIEW PETITION (L) NO. 7 OF 2019
IN
CONTEMPT PETITION NO. 3 OF 2019
WITH
INTERIM APPLICATION (L) NO. 20457 OF 2025
IN
CONTEMPT PETITION NO. 352 OF 1996
WITH
OFFICIAL LIQUIDATOR'S REPORT NO. 95 OF 2024
WITH
INTERIM APPLICATION (L) NO. 25986 OF 2024
IN
CONTEMPT PETITION NO. 352 OF 1996
Mr. Shanay Shah with Mr. Dharmesh Pandya i/b Ashwin Pandya &
Associates for the Plaintiffs./Applicants in IA 2119/20 in S 190/22.
Mr. Dharmesh Pandya i/b Ashwin Pandya & Associates for the
Plaintiff/Applicant in IAL 25939/23 in S 2865/94 for Applicant in IAL
6320/24, IAL 1615/23.
Mr. Sunil C. Khandagale i/b Ms. Komal Punjabi for the Defendant
No.14-BMC.
Mr. Pranav Nair, through VC with Mr. Pritesh Burad, through VC and
Mr. Shrreyas Moharir i/b Pritesh Burad Associates for the Respondents
No. 10 to 13 in IA 2119/20, for Applicant in IAL 3710/22, 6421/23,
15085/21, IAL 27830/23 and for Defendant No.1A in IAL 25939/23
Mr. Himanshu Takke, AGP for the State.
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15. S 2865-94 @ Connected Matters.doc
CORAM : ABHAY AHUJA, J.
DATE : 9th DECEMBER, 2025 P.C. :
1. When the matter is called out, Mr. Shanay Shah, learned Counsel appears for the Plaintiff and submits that the Official Liquidator's Report is yet to be heard and decided and the matter be suitably adjourned.
2. Learned Counsel appearing in the matter submit that in view of the Administrative Order of the Hon'ble The Chief Justice, all the matters are tagged together before another Bench of this Court.
3. Accordingly, remove from the Board and list before the appropriate Bench.
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