Section 48 in Tamil Nadu Non-Trading Companies Rules, 1981
48. Time of taking poll.
- A poll demanded on a question of adjournment shall be taken forthwith.(2)A poll demanded on any other question (not being a question relating to the election of a chairman) which is provided for in rule 43 shall be taken at such time not being later than forty-eight hours from the time when the demand was made, as the Chairman may direct.
