Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(i) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006 (i)the total non-debt receipts are less than 10 per cent of Budget Estimates for that period; or
