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[Cites 0, Cited by 0] [Section 442(1)] [Section 442] [Entire Act]

State of Chattisgarh - Subsection

Section 442(1)(d) in The Chhattisgarh Municipal Corporation Act, 1956

(d)all municipal officers and servants in the employment of the said Municipal Council shall be officers and servants employed by the Corporation under this Act, as if they had been appointed under Section 58.