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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(4)(d) in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

(d)If the fee paid in the lower Court is in excess, the Court shall direct the refund of the excess to the party who is entitled to it.