Section 73 in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317
73. Procedure in case of remission or suspension of land revenue.
- If land revenue is wholly or partially remitted or suspended by the Government the remission or suspension shall also apply to the rent of pote pattadar, Shikmidar and Asami Shikmi according to the shares; provided that no agreement has been made to the contrary.
