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[Cites 0, Cited by 0] [Section 3D] [Entire Act]

Union of India - Subsection

Section 3D(2) in The Forward Contracts (Regulation) Act, 1952

(2)The Chairman or, if for any reason he is unable to attend the meeting of the Commission, any other member chosen by the members present from amongst themselves at the meeting shall preside at the meeting.