Madhya Pradesh High Court
Rupesh Mittal vs Vijay Dharam Suri Samadhi Mandir ... on 1 February, 2022
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
1 The High Court Of Madhya Pradesh FA No. 151 of 2022 (RUPESH MITTAL Vs VIJAY DHARAM SURI SAMADHI MANDIR VEERTATVA PRAKASH MANDAL SHIVPURI EAST MUKHYALAYA MUMBAI THR AND OTHERS) Gwalior, Dated : 01-02-2022 Heard through Video Conferencing.
No one appears for the appellant. Record of the court below be called for. List thereafter.
(SATISH KUMAR SHARMA) JUDGE Prachi PRACHI MISHRA 2022.02.01 16:28:51 +05'30'