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State of Goa - Section

Section 214 in The Goa Panchayat Raj Act, 1994

214. Wrongful obstruction of certain officers.

- Any person who prevents the Chief Executive Officer or the Secretary or any person to whom such officer has lawfully delegated his powers from entering on or into any place, building or land, from exercising his lawful power of entering thereon or, therein shall, on conviction, be punished with simple imprisonment for a term which may extend to one month or with fine which may extend to five hundred rupees or with both.