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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in AADHAAR (AUTHENTICATION AND OFFLINE VERIFICATION) REGULATIONS, 2021

(4)Requesting Entities, Authentication Service Agencies and Offline Verification Seeking Entities shalladhere to all regulations, information security policies, processes, standards, specifications andguidelines issued by the Authority from time to time.