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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(1) in The West Bengal University of Health Sciences Act, 2002

(1)There shall be three Pro-Vice-Chancellors in the University who shall be appointed by the Executive Council in consultation with the Chancellor in accordance with the regulations made on that behalf:Provided that the first Pro-Vice-Chancellor shall be appointed by the Government of West Bengal in consultation with the Chancellor.