Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 19] [Entire Act] Union of India - Subsection Section 19(1) in The Right of Children to Free and Compulsory Education Act, 2009 (1)No school shall be established, or recognised, under section 18, unless it fulfils the norms and standards specified in the Schedule.
