Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Bihar Biological Diversity Rules, 2017 11. Secretary. - The Secretary of the Board Shall be an officer not below the rank of Conservator of Forests who may be appointed on deputation by the State Government.
