Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18AAAAA] [Entire Act] Union of India - Subsection Section 18AAAAA(c) in Income Tax Rules, 1962 (c)the association or institution does not distribute any part of its income in any manner to its members except as grants to any association or institution affiliated to it;
