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[Cites 0, Cited by 16] [Entire Act]

State of Karnataka - Section

Section 321B in Karnataka Municipal Corporations Act, 1976

321B. Penalty against jurisdictional officer failing to prevent unauthorised deviations or constructions.

- The jurisdictional officer who is proved to have failed to prevent unauthorized deviation or construction that have taken place in his jurisdiction shall be liable for such punishment as may be prescribed.]