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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Jharkhand - Subsection

Section 64(2)(b) in Jharkhand Co-operative Societies Act, 2008

(b)any fee payable under the law of registration for the time being in force. In this sub-section "collecting Government" has the same meaning as in the Indian Stamp Act, 1899.