Section 27(1)(c) in Jammu and Kashmir Co-operative Societies Rules, 2001

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(1)(c) in Jammu and Kashmir Co-operative Societies Rules, 2001

(c)In any other transaction of the society except as investment made or as loan taken from the society or the provision of resident accommodation by the society to any paid employees of the society.

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State of Jammu-Kashmir - Subsection

Section 27(1)(c) in Jammu and Kashmir Co-operative Societies Rules, 2001