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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(d) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(d)recommending measures for improving the marketing of Pulses and its products in India including but not limited to providing storage facilities, value addition, integration with national markets;