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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(h) in The Maharashtra Public Records Act, 2005

(h)"records creating agency" includes, -
(i)in relation to the State Government, any Department of Mantralaya or office of the State Government;
(ii)in relation to the local authority or any statutory body or corporation wholly or substantially controlled or financed by the State Government or commission or any committee constituted