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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12A(4) in Himachal Pradesh Co-operative Agriculture and Rural Development Banks Act, 1979

(4)The amount of loan that may be sanctioned on the basis of a declaration made under sub-section (1) shall be subject to such limit as may be prescribed.]