Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(j) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(j)any other function assigned by the State Government from time to time relating with juveniles in conflict with law.