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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(k) in The West Bengal State Council Of Vocational Education And Training Act, 2005.

(k)"vocational education and training" means a systematic course of instruction and training in the field of engineering, technology, agriculture, dairy and poultry, para-medical, social science, applied arts and crafts or such other subject as the State Government, in consultation with the Council, may, by notification, declare;